Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1100] [Entire Act]

Bengal Presidency - Subsection

Section 1100(b) in Police Regulations, Bengal , 1943

(b)On receipt of a letter in office and before it is submitted to the Superintendent the head clerk will mark clearly on the letter in red pencil or red ink the letter "A", "B" or "C" according to the period for which it is to be preserved.