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[Cites 0, Cited by 0] [Section 170(4)] [Section 170] [Entire Act]

Union of India - Subsection

Section 170(4)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)if guard is not in possession of any article mentioned in sub-rule (1) of the rule 170, he shall report the fact to his superior who shall make good the deficiency.