Section 13(6) in The M.P. Swayatta Sahakarita Adhiniyam, 1999
(6)When two or more co-operatives amalgamate themselves into a new co-operative under this section, all the members of the co-operatives who have assented or deemed to have assented to the amalgamation shall be deemed to have become members of the new co-operative notwithstanding anything contained in this Act.
