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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(2)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)[x x x] [Omitted by Section 9 of U.P. Act No. 16 of 1965.]