Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Qualcomm Incorporated Srbc And ... on 15 December, 2025
ITEM NO.6 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 59679/2025
[Arising out of impugned final judgment and order dated 01-03-2024
in ITA No. 149/2024 passed by the High Court of Delhi at New Delhi]
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
QUALCOMM INCORPORATED SRBC AND ASSOCIATED LLP Respondent(s)
IA No. 278119/2025 - CONDONATION OF DELAY IN FILING
Date : 15-12-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Petitioner(s) Mr. N Venkataraman, A.S.G.
Ms. Madhulika Upadhyay, AOR
Mr. Padmesh Mishra, Adv.
Mr. Chandra Kant Sharma, Adv.
Mr. Kartikeya Asthana, Adv.
Mr. Raman Yadav, Adv.
For Respondent(s) Mr. Percy Pardiwala, Sr. Adv.
Mr. Nishant Thakkar, Adv.
Ms. Jasmin Amalsadvala, Adv.
Mr. Nikhil Ranjan, Adv.
Mr. Ranjan Nikhil Dharnidhar, AOR
O R D E R
Delay condoned.
2. Learned counsel for the petitioner submits that similar matter has already been dismissed by this Court vide order dated 03.11.2025 in SLP(C) No.31681/2025.
3. In view thereof, the present Special Leave Petition also Signature Not Verified stands dismissed.
Digitally signed by VARSHA MENDIRATTA Date: 2025.12.15 16:44:35 IST Reason:4. Pending application(s), if any, shall stand disposed of.
(VARSHA MENDIRATTA) (ANJALI PANWAR) COURT MASTER (SH) ASSISTANT REGISTRAR