Delhi High Court - Orders
M/S Drs Logistics (P) Ltd & Another vs Google India Pvt Ltd & Anr on 28 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1/2017, I.A. 2645/2020, 2646/2020, 7203/2020,
1307/2021, 2173/2022
M/S DRS LOGISTICS (P) LTD & ANOTHER ..... Plaintiffs
Through: Ms. Prakriti Varshney, Advocate.
versus
GOOGLE INDIA PVT LTD & ANR ..... Defendants
Through: Mr. Saransh Jain, Ms. Sriparna Dutta
and Mr. Ankit Agrawal, Advocates for D-1.
Mr. Sandeep Sethi, Senior Advocate with
Mr. Vihan Dang and Mr. Parva Khare, Advocates
for D-3.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 28.04.2022 The matter is listed today on an en bloc date, and is otherwise listed on 05.05.2022.
To come up on 05.05.2022.
JYOTI SINGH, J APRIL 28, 2022/sn Signature Not Verified Signed By:KAMAL KUMAR Signing Date:30.04.2022 21:48:21