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[Cites 0, Cited by 0] [Section 402] [Entire Act]

State of Tamilnadu - Subsection

Section 402(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)Such application for a licence shall be accompanied by a plan of the place to be registered, showing the locality, boundaries, and extent thereof, name of the owner or person or community interested therein, the system of management and such further particulars as the Commissioner may require.