Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Orissa Secretariat Service Rules, 1980

(1)[Every Selection Board constituted under Rule 8 shall prepare a list of Officers found suitable for promotion to the next higher rank for the selection for which such Board has been constituted.] [Substituted vide Orissa Gazette Extraordinary No. 395/1992.]