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State of Punjab - Section

Section 1004 in Punjab Jail Manual, 1996

1004. Number of visits to be paid by the District Magistrate.

- The District Magistrate or a Magistrate subordinate to him and appointed by him in this behalf is required to visit the subsidiary jails in his district at least once a year and oftener if possible. When a subsidiary jail is at the head- quarters of the district he should ordinarily visit it once a month.