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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 33(1)(a) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(a)The financial results shall be prepared on the basis of accrual accounting policy and shall be in accordance with uniform accounting practices adopted for all the periods.