Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Art Silk Textiles (Production and Distribution) Control Order, 1962 (a)[ "art silk yarn" means yarn manufactured from man-made cellulosic and non-cellulosic materials and includes [Substituted by S.O. 1219, dated the 24th March, 1970.](i)man-made cellulosic spun fibre yarn;(ii)man-made non-cellulosic spun fibre yarn;(iii)man-made cellulosic filament yarn;(iv)man-made non-cellulosic filament yarn; and(v)man-made metallic yarn];
