Section 6(50)(d) in THE KERALA FINANCE ACT, 2020

[Cites 0, Cited by 0] [Section 6(50)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(50)(d) in THE KERALA FINANCE ACT, 2020

(d)in item 3,—

(i)in column (2), after the words “goods or passengers”, the words and bracket “(other than electric vehicles)”, shall be added;

(ii)in column (3), for the figure and symbol “6%”, the figure and symbol “8%”, shall be substituted;