Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Jharkhand - Subsection Section 105(7) in Jharkhand Municipal Act, 2011 (7)The municipality shall maintain separate books of accounts with detailed accounting heads in line with municipal accounts manual, as referred under section 113, for operation of this special fund accounts.
