Supreme Court - Daily Orders
N A Nazar vs Union Of India . on 15 December, 2014
Bench: M.Y. Eqbal, Shiva Kirti Singh
ITEM NO.23 COURT NO.11 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20560/2014
(Arising out of impugned final judgment and order dated 27/05/2014
in WA No. 106/2009 passed by the High Court Of Kerala At Ernakulam)
N A NAZAR & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 15/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Mr. P. V. Dinesh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. However, if the petitioner has any grievance, he may move the appropriate forum.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2014.12.15
17:07:12 IST
Reason: