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State of Puducherry - Section

Section 1 in Pondicherry Revenue Recovery Act, 1970

1. Short title, extent and commencement.

(1)This Act may be called the Pondicherry Revenue Recovery Act, 1970.
(2)It extends to the whole of the Union territory of Pondicherry.
(3)It shall come into force on such [date] [The Act came into force on the 1st day of August, 1970 vide Notification No. B-819/68-Rev. I, dated 25th July, 1970.] as the Government may, by notification in the Official Gazette, appoint.