Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Land Improvement Schemes Act, 1959

(2)If in any case, the exercise of any right is prohibited or restricted for a time only the compensation shall be awarded only in respect of the period during which the exercise of such right is so prohibited or restricted.