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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Punjab - Subsection

Section 291(1) in The Punjab Municipal Act, 1999

(1)Notwithstanding anything contained in section 290, the owner may, with the previous permission of the Municipality, install at his own cost a water-meter of such size, material and description, as the Municipality may approve and it shall be sealed by the Municipality.