Section 13(1)(b) in The Hooghly Docking and Engineering Company Limited (Acquisition and Transfer of Undertakings) Act, 1984

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Union of India - Subsection

Section 13(1)(b) in The Hooghly Docking and Engineering Company Limited (Acquisition and Transfer of Undertakings) Act, 1984

(b)where the undertakings of the Company are vested in an existing, or a new, Government company, an employee of that company on and from the date of such vesting,

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Union of India - Subsection

Section 13(1)(b) in The Hooghly Docking and Engineering Company Limited (Acquisition and Transfer of Undertakings) Act, 1984