Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Himachal Pradesh - Subsection Section 7(2) in The Himachal Pradesh Debt Reduction Act, 1976 (2)A decree amended under the provisions of sub-section (1) shall be deemed to bear the date of the original decree.
