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State of Uttar Pradesh - Section

Section 2 in Savings-Cum-Insurance Scheme for the Teachers and Employees of State of Aided High and Higher Secondary Schools in Uttar Pradesh

2.

When a claim is reported, the State Government has to ensure that the person concerned was a member of the Scheme. It may be mentioned the employees who are employed on purely temporary basis for a specified period only are not eligible for the membership of the scheme and if a claim is wrongly exported in respect of such member no benefit will be payable.