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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(h) in Andhra Pradesh Sports Authorities Act, 1988

(h)[ the Government may by notification, increase or decrease or Members both in Ex-officio as well as Members to be appointed by the Government, according to the need of District Sports Authority.] [Added by Act No. 5 of 2010, dated 8.4.2010.]