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Madhya Pradesh High Court

Jeevanlal Mishra vs The State Of Madhya Pradesh on 7 December, 2015

MCRC-20772-2015

(JEEVANLAL MISHRA Vs THE STA TE 0F MADH YA PRADESH)

07-12-2015

Shri Chetan Jaggi, learned counsel for the applicant.

Shri A. K. Singh, learned Panel Lawyer for the respondent-State.

List this case for analogous hearing with M.Cr.C. No.20766/2015 in the week commencing from 14.12.2015. (RAJ ENDRA MAHAJ AN) JUDGE