Madhya Pradesh High Court
Jeevanlal Mishra vs The State Of Madhya Pradesh on 7 December, 2015
MCRC-20772-2015 (JEEVANLAL MISHRA Vs THE STA TE 0F MADH YA PRADESH) 07-12-2015 Shri Chetan Jaggi, learned counsel for the applicant. Shri A. K. Singh, learned Panel Lawyer for the respondent-State.
List this case for analogous hearing with M.Cr.C. No.20766/2015 in the week commencing from 14.12.2015. (RAJ ENDRA MAHAJ AN) JUDGE