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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(2) in The Goa, Daman and Diu School Education Rules, 1986

(2)The Confidential Reports shall be recorded, every year, by the Head of the school in respect of the employees working under him and every such Confidential Report shall be reviewed by the Chairman of the Managing Committee.