Andhra Pradesh High Court - Amravati
Geda Navya Rupendra vs Responde Nts To Show Cause As Fo Why In The ... on 13 February, 2026
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
(SHOW CAUSE NOTICE BEFORE ADMISSION} . IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI _AORIGINAL JURISDICTION) = FRIDAY ,THE THIRTEENTH DAY OF FEBRUARY TWO THOUSAND AND TWENTY SEX <7" 'PRESENT: THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY CONTEMPT CASE NO: 887 OF 2026 Sebtween: 1. Geda Navya Rupendra, S/o. Soma Raju, Aged 32 Years, Rio. D.No. NS 03 O33 2-153, Near Ramalayam, Rajainpal em Village, Gopalaguram Mandal. ast Godavari District. Seda Satya Gowtham, S/o. Soma Raju, Aged 29 Years, Rio. D.No. 2-153, Near Ramalayam, Ral jampal am vil age, Gopalapuram Mandal, East Godavari District, -- Smt. Pathurl Bapanamma, Wie. Nagaraju, Aged 75 Years, Ryo. ~DLNoa. 2-489, » Ralampatem Vilage, Gopal apurat mT Marcial, East Godavari Kota Rama Lakshmi, W/o. late Subbs Rao, Aged § D.No.3-179, Rajampaien Village, Gopalapuram Mandal, East Godavari Yellamandhais Rajayogam, So, Suranna, Aged 88 Years, D.No 3-281, Rajampaiem Village, ¢ Gopalapuram Mandal, East Godavari District Yellamandhaia Rama Rao, Sie. Surana, Aged 77 Years, Rio. 3-18, Rajampaiem Village, GGopalapuram Mandal, East Godavari District, =< Nuri Salyanarayana, Slo. Veeranna, Aged 80 Years, O.Nn.3-195 Ralampaism Village, Gopalapuram Mandal, East Godavari District ; amt Chaparia Satyakumari, Wio. Bala Gangadhar THak, Aged 44 Years, D.No2-34/3. Rajampalem Vilage, Gopalapuram Mandal, East Godavan District, ee ES oe si & ws . oh "x, 4 ke ee +7) Use es : aie A he Sere ie Lat ras "9 37 z agit toon 8 roe mo oy je ist we 2 et 4 " "s rn 0 ry sages 43 iy OM at a a" oS ea a 3B em an io o 6 6 oO « BG w. @ bn gc Sara ue 4 As, as, eet nate eA & 2, Ch ¢ts . UES le rh a nd : ' 04 et bez be £% nS ar Se Bin Pane ees a an a a oo py based Sane Omg med oo ed 1G Sa ras] p breed aod 3 ih ie LA Cy ee o% en a oad aye on ' u (toms fy eh Pie ; ; fg fee a thd re 5 a is bo 8 vet "e ag oR me ul i & (pe BS Bu ee ee ae fon ef "ee hee eB a, oo oe mS, cn . we AN ' ie ED an a f a) o a) be fe bon. Soe C $e Ese: Gee wm ces) ; : been. % E My ¢ ong "¢ Ae Pa eH Be a % aod Soe ee » 8 RR a7 A ¥ > ast Gaday eg a ami Mandal, yan, 8 ndal, East Godavari Distr Mandal, S ay f a; % a 4 , bRR 87 we ney o Co et mw oS % i ne ee ee ies ned a "$% ar ee x, a Fe H cine beboe Sod bran £9 ' Oy } Seed rt oo - i ad oe we Iran BS os iii Pe i) cae h 5 e) re oom BOE 3 one (i an Pa oan tk a te Yeuue weg, ea it wey Fs] ca vo Ch ai Fea) Hae . 2 £3 oo a £" co ras at £4 ater Cai "3 rn a " ih , ord See = a ve an rs % sie rg wo ge en re 4 Pia i a ee te . ne BS ne we wa oh. £ ba ia G 'a £3 os heen eon ce on % ee 8 OB 2 ee 2 se & & 8B on Bm & . re E: ¢ wer, . 4 coos woo wns ae ep % a A fen et oe Pers ie Led re 793 feee oe ugh ir we & ok awe Fi x pee ened ; "Seed . ESS bP hove % of ¢ ey e mn se . £5 2 aa ied o > as ots x xed ? ram v % ae toes i is os whee bore fee en a7 be eae g ee es noes on "¢ "ej " fe "a . Se ft Or Sev, near 4, Gre ca nN alan fe ia Ay a S 'e EY " o " oe x» te San Si at BS o tA Z Be hyTH, a slakshrnd, 2 Ee ¥ a Kumaradevam ¥ Ss N piers Rs an Gry, an -
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7. Ms Vatriseiwee, Agent to the Governmer nt? District Coflectar, Elura, Eluru District, Pin - 834907. a . Mr. Nalk, Profect Officer LT. O.A KR Puram, Elury District, Pin - 834004.
3. Mis. Ravana, Special Asst Agent / Revenue Divisional Officer, Bea Jangareddygudem, Elury District, Fin ~ 534004, 7 $. Mr. BSVSRL Raju, Tahsi iar of Polavaram Mandal, Eluru District, Pin 5344860 Vie.Pavan Kumar, Staton House Officer, 'Polavaram PS, Polavaram, Sluru District, Pin 534456.
on Respondents WHEREAS the Petifioner has bresented under secfion 10 to TZ of the Gantempt of courts Act 1971, above case through their Counsel SP RK AMERANDRA KUMAR praying that this Hon'ble High Court may be pleased to punish the Respondents herein for non. "compliance of the orcers of this Hon'ble Court in Whip No296sey 2025 dated 03 "Tis 2025. WHEREAS the said casa coming on for orders &@$ to admission on this day and whereas the Hi Yigh Court, upon ; perusing the aridavil of grounds Hed therein and upon hearing the arguments of Sq PR A AMERANDRA SUMAR Advocate for fhe Petitioner, direg Med issuance of Notice fa the Responde nts to show cause as fo why in the circumstances stated in the affidavit Hd | iY Support thersof the sald case should not be admitted, You vig: wa i, Ms Vetrisehwes, Agent to the. 'Governme ent / District Collector, Ehurt, Eluru District, Pin - 534004. ; Mr. Naik, Project Offcar (7 DAK R.Puram. Eluru District, Pin - 534004. oc. Ws. Ravana, Soscial Assi Agent! ' Revenue Divisional Officer, Ot.
-_ =~ Jangareddygudem, Eluru District. Pin - 8340 . Mr BSYSRL Ral, Tahsiidar of Polavaram Mandal, Eluru District, Pin &. MrPavan Kumar, Station Mouse Cificer, Polavaram PS. Polavaram, miury District, Pin 834458, 0 7 be and hereby are directed ts show cause as to why this contempt Cage should not be admitted, either appéaring iM person or through Advocates duly instructed on 13.03.2025" to which Sate the case stands posted for hearing, failing wherein the safd case will be heard and determined ex-parte, f~ Sdi- V.DIWARAR DEPUTY REGISTRAR SECTION OFFICE SER Ts, ww _¢
4. The Distric "see, Eluru, West Godavari Distriot (Sy READ in duplicate copy of petition and affidavit fo serve on Respondents and poe along with a io return to this court before 13.03. 2a86y &. Ms Vetriselves, Agent to the Government / District Collector, Eluru, Eluru District, Pin - $34001. (by RPAD. along with a copy of petition ang afidavit } _ Mr. Naik, Profec ot Officer 7 DLA RLR Puram. Blu: uy District, Pin - SSdeyyt {by RPAD- along with a cany of petition and affidavit jon 03 Mis. Ravana, Special Asst Agent / Revenue Divisional | Officer, Jangareddygiidem, £3 iru District P Le BS4001 (by RPAD. along with a copy of petition and affidavit } Mr. BSVSRL Rau, Tahsildar of Polavararn Mandal, Sluru QRistyct, § So458. (by RPAD- along with a copy of petition and afigavit } S. Mr. Pavan Rum ar, Station Houses Officer, Polavaram PS, Polavaram, Eiuru 0 istrict, Pin SO4056. (by RPAD. alo: 2g with a copy of petition and afidavit } tren, i One spare copy HIGH COURT SRK J DATEDM Nog/2028 NOTE:LIST THIS MATTER ON 13.03.2098 NOTICE BEFORE ADMISSION CU.No, 837 OF 2026 AWW ATT.
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