Section 11 in Vijaybhoomi University, Raigad Act, 2018
11. Officers of the University.
- The following shall be the officers of the University, namely :-(i)the President who shall also be the Chancellor ;(ii)the Vice-Chancellor ;(iii)the Deans of Faculties ;(iv)the Registrar ;(v)the Chief Finance and Accounts Officer ;(vi)the Controller of Examinations ; and(vii)such other persons in the service of the University as may be declared by the statutes to be the officers of the University.
