Madhya Pradesh High Court
Muni Kumar vs Trimurti Charitable Public Trust Dr. ... on 3 September, 2024
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 MP-1822-2021 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1822 of 2021 (MUNI KUMAR Vs TRIMURTI CHARITABLE PUBLIC TRUST DR. RAZDAN BUNGALOW LAL KOTHI ROSHNIGHAR ROAD LASHKAR GWALIOR (DEC AND OTHERS ) Dated : 03-09-2024 None for the petitioner.
Adjourned.
IR if any to continue till next date of hearing.
(MILIND RAMESH PHADKE) JUDGE pwn* Signature Not Verified Signed by: PAWAN KUMAR Signing time: 04-09-2024 10:33:38 AM