Chattisgarh High Court
Rameshwar Prasad vs South Eastern Coalfields Limited 49 ... on 24 June, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 4482 of 2019
Rameshwar Prasad and Anr. Versus S.E.C.L and Anr.
24.06.2019 Ms. Juhi Jaiswal on behalf of Chandresh Shrivastava, Counsel for
the petitioner.
Mr. V.R. Tiwari accepts notice on behalf of all the respondents,
prays for 4 weeks time to file their reply.
As prayed, 4 weeks granted to the respondent, list this case along with WPS No. 4381 of 2019.
Sd/-
(P. SamKoshy) Judge Jyotijha