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State of Andhra Pradesh - Section

Section 55 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

55. Separate Application for each distinct prayer:

- There shall be separate application in respect of each distinct relief prayed for. When several reliefs are combined in one application, the Court may direct the applicant to confine the application only to one of such reliefs unless the reliefs are consequential and to file a separate application in respect of each of the others.