Patna High Court - Orders
Hari Mohan Singh & Ors vs The State Of Bihar & Ors on 9 September, 2016
Author: Sharan Singh
Bench: Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9617 of 2011
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1. Hari Mohan Singh S/O Late Ram Briksh Singh Resident Of Kunjgali,
Bhadra Ghat, Gulzarbagh, P.S. Alamganj, District- Patna
2. Hari Mohan Singh S/O Late Ram Briksh Singh R/O Kunjgali, Bhadra
Ghat, Gulzarbagh, P.S.- Alamganj, Distt.- Patna
3. Syed Aziz Ahmad S/O Late Syed Mohammad Ahmad R/O Mohalla-
Sharif Colony, P.S.- Pirbahore, Patna
4. Syed Aziz Ahmad, Son Of Late Syed Mohammad Ahmad Resident Of
Mohalla- Sharif Colony, P.S. Pirbahore, Patna
5. Mohammad Ehsannullah S/O Late Syed Mohammad Isa R/O
Banwaritola, Sadar Gali, P.S.- Khajekalan, Distt.-Patna
6. Mohammad Ehsannullah S/O Late Syed Mohammad Isa R/O
Banwaritola, Sadar Gali, P.S. Khajekalan, District- Patna
7. Md. Israil S/O Late Md. Ibrahim R/O Alam Ganj, Pathantoli,
Gulzarbagh, P.S. Alamganj, District- Patna
8. Md. Israil S/O Late Md. Ibrahim R/O Alam Ganj, Pathantoli,
Gulzarbagh, P.S.- Alamganj, Distt.- Patna
9. Mohmood Alam S/O Late Abdul Hafiz R/O Kazmi Begam Womens
College Campus Guzari, Patna City, P.S.- Khazekalan, Distt.- Patna
10. Mohmood Alam S/O Late Abdul Hafiz Resident Of Kazmi Begam
Womens College Campus Guzari, Patna City, P.S. Khazekalan, District-
Patna
11. Syed Md. Sajid S/O Late Mohammad Afzal R/O Shareef Colony, P.S.
Pirbahore, District- Patna
12. Syed Md. Sajid S/O Late Mohammad Afzal R/O Shareef Colony, P.S.-
Pirbahore, Distt.- Patna
13. Syed Mohammad Omair Ahmad S/O Late Maqbool Jan R/O Old
Khajoor Banna Near Devi Asthan, P.S.- Sultanganj, Distt.- Patna
14. Syed Mohammad Omair Ahmad S/O Late Maqbool Jan R/O Old
Khajoor Banna Near Devi Asthan, P.S. Sultanganj, District- Patna
15. Shakir Hussain S/O Late Md. Mobinuddin R/O Darul Mobin 'Sandal
Nagar', New Azimabad Colony, P.S.- Bahadurpur, Distt.- Patna-800006
16. Shakir Hussain Son Of Late Md. Mobinuddin Resident Of Darul Mobin
'Sandal Nagar, New Azimabad Colony, P.S.- Bahadurpur, District- Patna
800006
17. Abda Shakeb W/O Late Shere Islam Ayaz R/O Nawab Bahadur Colony,
N.B. Road, Patna, P.S. Khajekalan, Patnacity, District- Patna
18. Shere Islam Shakeb Ayaz S/O Late Azimuddin R/O Nawab Bahadur
Colony, N.B. Road, Patna, P.S.- Khajekalan, Patnacity, Distt.- Patna
19. S. Nafis Haidar S/O Late Zafir Ahsan R/O Nafees Palace, Shareef
Colony, Baripath, P.S.- Pirbahore, Distt.-Patna
20. S. Nafis Haidar S/O Late Zafir Ahsan Resident Of Nafees Palace,
Shareef Colony, Baripath, P.S.- Pirbahore, District- Patna
21. Syed Sajid Hussain S/O Late Syed Mohammad Hussain R/O Darul
Aman Jamun Gali, Bhanwar Pokhar, P.S.- Kadamkuan, Distt.- Patna
22. Syed Sajid Hussin S/O Late Syed Mohammad Hussain R/O Darul Aman
Jamun Gali, Bhanwar Pokhar, P.S. Kadamkuan, District- Patna
23. Mrs. Aliya Hussain W/O Syed Ahmad Saghir R/O 322/311, New
Patliputra Colony, P.S. Patliputra, District- Patna
24. Mrs. Aliya Hussain W/O Syed Ahmad Saghir R/O 322/311, New
Patliputra Colony, P.S.- Patliputra, Distt.- Patna
25. Akhter Hussain S/O Late Dabirul Hussain Resident Of Village
Halamala, P.S. Kishanganj, District- Kishanganj
Patna High Court CWJC No.9617 of 2011 (32) dt.09-09-2016
2/3
26. Akhter Hussain S/O Late Dabirul Hussain R/O Vill.- Halamala, P.S.-
Kishanganju, Distt.- Kishanganj
27. Haroon Rashid S/O Late Md. Ibrahim R/O North Of Professor Colony,
Tripolia, P.S. Alamganj, District- Patna
28. Haroon Rashid S/O Late Md. Ibrahim R/O North Of Professor Colony,
Tripolia, P.S.- Alamganj, Distt.- Patna
29. Syed Faiyaz Ahmad S/O Late Syed Badruddin Ahmad R/O Sadar Gali,
Patna City, P.S.- Khajekalan, Distt.- Patna
30. Syed Faiyaz Ahamd S/O Late Syed Badruddin Ahmad R/O Sadar Gali,
Patna City, P.S. Khajekalan, District- Patna
.... .... Petitioner/s
Versus
1. The State Of Bihar
2. The State Of Bihar
3. The Principal Secretary, Human Resources And Development
Department, Govt. Of Bihar, New Secretariat, Patna
4. The Principal Secretary Human Resources And Development
Department, Govt. Of Bihar, New Secretariat, Patna
5. The Director, Human Resources And Development Department (Higher
Education), New Secretariat, Patna
6. The Director Human Resources And Development Department (Higher
Education), New Secretariat, Patna
7. The Magadh University Through Its Registrar, Bodh Gaya
8. The Magadh University Through Its Registrar, Bodh Gaya
9. The Vice Chancellor, Magadh University, Bodh Gaya
10. The Vice Chancellor, Magadh University, Bodh Gaya
11. The Registrar, Magadh University, Bodh Gaya
12. The Registrar, Magadh University, Bodh Gaya
13. The Financial Advisor, Magadh University, Bodh Gaya
14. The Financial Advisor, Magadh University, Bodh Gaya
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.4835 of 2016
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1. Dr. Shakeel Ahmad ,aged about 73 Years S/o late Md. Badruddin
Resident of K. 48, ISt Floor Sailing Club Road, Batla House , Jamia
Nagar, Okhla New Delhi.
2. Kamaluddin Muztar S/o late Md. Sardar Ali C/o Dr.Gulam Rabbani
Jauhar , Resident of Village Islam Nagar Near Masjid Gumti No. 3,
Bhagalpur Bihar.
3. Md. Habib S/o late Abdul Rashid Resident of Phulwari , Khagaria tola
Gewal Bigha, PS Rampur, District Gaya.
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Principal Secretary Higher Resources Education Department Govt.
of Bihar.
3. The Director, Deptt. of Education Govt. of Bihar Patna.
4. The Magadh University Bodh Gaya through its Registrar.
5. The Registrar Magadh University Bodh Gaya.
6. The Financial Advisor , Magadh University, Bodh Gaya.
Patna High Court CWJC No.9617 of 2011 (32) dt.09-09-2016
3/3
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.17286 of 2011
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Md.Idris Ansari & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
(In CWJC No.9617 of 2011)
For the Petitioner/s : Mr. Birendra Narayan Sharma, Adv.
For the Respondent/s : Mr. Ram Balak Mahto AG
(In CWJC No.4835 of 2016)
For the Petitioner/s : Mr. Virendra Prasad, Adv.
For the Respondent/s : Mr. Ashok Kumar Keshari, AAG-11
(In CWJC No.17286 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Adv.
For the Respondent/s : Mr. Namrta Mishra, GP-17
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
32 09-09-2016None has appeared on behalf of the petitioners.
However, learned Counsel, appearing on behalf of the State-respondent, is present.
These applications are dismissed for default.
(I.A. Ansari,CJ) (Chakradhari Sharan Singh, J) K.C.jha/-
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