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[Cites 0, Cited by 1] [Section 44D(1)] [Section 44D] [Entire Act]

State of Odisha - Subsection

Section 44D(1)(c) in The Orissa Panchayat Samiti Act, 1959

(c)shall be signed by the petitioner and verified in the manner laid down in the Code of Civil Procedure, 1908 (5 of 1908) for the verification of pleadings.