Punjab-Haryana High Court
Surjit Singh vs Dalbir Singh Dhaliwal on 15 July, 2014
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
COCP No.3252 of 2013
Date of Decision : 15.7.2014
Surjit Singh
....Petitioner
Versus
Dalbir Singh Dhaliwal
...Respondent
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
....
Present: Mr.Harpreet S.Rakhra, Advocate for the petitioner.
Mr. Anant Kataria, AAG, Punjab for the respondent.
.....
MAHESH GROVER.J. Learned counsel for the petitioner states that the order of this court has been complied with rendering the instant petition infructuous and the same may be disposed of accordingly. Ordered accordingly.
15.7.2014 (MAHESH GROVER)
dss JUDGE
Singh Daljit
2014.07.16 16:29
I attest to the accuracy
of this document