Allahabad High Court
G.D./Ex. Rec. Sunil Kumar No. 115260369 vs Union Of India & Others on 17 January, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 73720 of 2011 Petitioner :- G.D./Ex. Rec. Sunil Kumar No. 115260369 Respondent :- Union Of India & Others Petitioner Counsel :- Rajesh Rai Respondent Counsel :- A.S.G.I. Hon'ble V.K. Shukla,J.
RESTORATION APPLICATION In the present case, order has been passed on merit, as such there is no occasion to recall the said order and restore the writ petition, as requested.
The application is rejected.
This order has been passed in presence of Sri Rajeev Singh, Advocate, appearing for the respondents.
Order Date :- 17.1.2012 SRY