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Allahabad High Court

G.D./Ex. Rec. Sunil Kumar No. 115260369 vs Union Of India & Others on 17 January, 2012

Author: V.K. Shukla

Bench: V.K. Shukla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 73720 of 2011
 

 
Petitioner :- G.D./Ex. Rec. Sunil Kumar No. 115260369
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Rajesh Rai
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble V.K. Shukla,J.
 

RESTORATION APPLICATION In the present case, order has been passed on merit, as such there is no occasion to recall the said order and restore the writ petition, as requested.

The application is rejected.

This order has been passed in presence of Sri Rajeev Singh, Advocate, appearing for the respondents.

Order Date :- 17.1.2012 SRY