Section 260 in The West Bengal Motor Vehicles Rules, 1989
260. Exemption of road plant.
- Nothing in rules 217, 219, 220, 221, 222, 229, 239, 257 and 258 of these rules shall apply to road rollers and other machines specially constructed or adapted for the construction or maintenance of roads which are the property of the Central or the State Government or of any local authority.
