Bombay High Court
Lodha Developers Private Limited vs Santosh Balwant Kawali And Anr on 19 July, 2024
Author: Madhav
Bench: Madhav
Board Sr.No.:-25
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUITS NO. 2428 OF 2012
Lodha Developers Private Ltd. ....PLAINTIFF
V/S
Manohar B. Kawali And Anr ....DEFENDANT
WITH
SUITS NO. 2429 OF 2012
Lodha Developers Private Limited ....PLAINTIFF
V/S
Dilip Balwant Kawali And Anr ....DEFENDANT
WITH
SUITS NO. 2563 OF 2012
Lodha Developers Private Limited ....PLAINTIFF
V/S
Santosh Balwant Kawali And Anr ....DEFENDANT
Mr. Ketki Gadkari for Plaintiff.
Adv. Sirat N. Khan i/by Kamlesh R. Tiwari for Plaintiff
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
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Stand over to 26/07/2024 To be listed in the Supplementary Board.
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