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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of Maharashtra - Subsection

Section 299(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)disobeys or fails to comply with any lawful direction given by any written notice or order issued by or on behalf of a Council under any power conferred by or under this Act; or