Section 12(3) in State Bank of India General Regulations, 1955
(3)[ If any shareholder requires more certificates than the number to which he is entitled under this regulation, the [Central Board or its Executive Committee] [Substituted by Resn. C.B.S.B.I., dated 20-11-1964.] may have such additional certificates issued, at its [(***)] [Deleted by Resn. C.B.S.B.I., dated 26-2-1987.] discretion.]
