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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(f) in The Jammu and Kashmir Energy Conversation Act, 2011

(f)prescribing the different norms and standards for different designated consumers under the proviso to clause (i) of section 12 ;