Section 64(1)(ii) in The M.P. Vat Act, 2002

[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(1)(ii) in The M.P. Vat Act, 2002

(ii)imprisonment which may extend to three months or a line which may extend to one thousand rupees or both in respect of offences not covered by clause (i),

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 64(1)(ii) in The M.P. Vat Act, 2002