Section 39(1)(b) in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab

[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

(b)where the amount or value exceeds fifty thousand rupees, the whole of the said fee in respect of the first fifty thousand rupees;

Legal Document View