Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(a) in Bihar Fire Service Act, 2014 (a)the Fire Service shall consist of such number of posts in the several ranks and have such organization and such powers, functions and duties as the Government may by general or special order, determine; and
