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[Cites 0, Cited by 0] [Section 447] [Entire Act]

State of Odisha - Subsection

Section 447(1) in The Orissa Municipal Corporation Act, 2003

(1)The erection of any new building on either side of a new street may be disapproved by the Commissioner, unless and until such new street has been levelled, metalled or paved, sewered and drained to the satisfaction of the Commissioner.