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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(6)(b) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(b)grant approval provisionally subject to the fulfillment of the conditions for recognition within a period specified or extended from time to time by such authority: