Calcutta High Court
C.I.T vs M/S. Vrindavan Services Private Ltd on 6 April, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
Original Side
Present :
The Hon'ble Justice Girish Chandra Gupta
And
The Hon'ble Justice Arindam Sinha
6th April, 2015
ITA 536 of 2007
C.I.T, Kolkata - I
Vs.
M/s. Vrindavan Services Private Ltd.
Mr. Asha G. Gutgutia, Advocate for the appellant
Mr. S. Bhowmik, Advocate for the respondent
The Court :- Learned Advocate for the revenue submits that the point involved in this matter is covered by a judgment of this Court. The matter be listed day after tomorrow under the same heading.
(Girish Chandra Gupta, J.) (Arindam Sinha, J.) ANC.