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Calcutta High Court

C.I.T vs M/S. Vrindavan Services Private Ltd on 6 April, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                  IN THE HIGH COURT AT CALCUTTA
                                     Special Jurisdiction (Income Tax)
                                              Original Side

             Present :
The Hon'ble Justice Girish Chandra Gupta
               And
The Hon'ble Justice Arindam Sinha
         6th April, 2015


                                                              ITA 536 of 2007

                                                            C.I.T, Kolkata - I
                                                                    Vs.
                                                      M/s. Vrindavan Services Private Ltd.



                          Mr. Asha G. Gutgutia, Advocate for the appellant

                         Mr. S. Bhowmik, Advocate for the respondent

The Court :- Learned Advocate for the revenue submits that the point involved in this matter is covered by a judgment of this Court. The matter be listed day after tomorrow under the same heading.

(Girish Chandra Gupta, J.) (Arindam Sinha, J.) ANC.