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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(h)"Inspecting Officer" means any Officer of the Fisheries department not below the rank of an Inspector of Fisheries, as may be authorised by the Director to exercise the powers conferred on, and discharge the duties imposed upon, the Inspecting Officer under this Act, for such area as may be specified by the Director;