Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 208 in Grama Panchayats Rules, 1968

208. Powers of inspection and supervision.

- Subject to the provision of "the Orissa Panchayat Samiti and Zilla Parishad (Administration of Affairs of Panchayat Samiti) Rules, 1962," the Chairman of the Panchayat Samiti may inspect all registers, records and documents in possession and control of a Grama Panchayat.