Section 12(1)(i) in The Central Excise Rules, 2017

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(i) in The Central Excise Rules, 2017

(i)the purchase invoices for the month with the names and addresses of the suppliers of betel nut, tobacco and packing material along with the quantity of the said goods purchased; and

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Union of India - Subsection

Section 12(1)(i) in The Central Excise Rules, 2017