Central Administrative Tribunal - Allahabad
R. Bala Chandran Son Of P. Ram Lingam vs Union Of India on 12 December, 2013
Open Court CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (This the 12th Day of December, 2013) Honble Mr. Justice S.S. Tiwari, JM Honble Ms. B. Bhamathi, AM Original Application No.1586 of 2013 (U/S 19, Administrative Tribunal Act, 1985) R. Bala Chandran Son of P. Ram Lingam, presently working as Divisional Forest Officer, Kasganj. . Applicant By Advocates: Shri A.K. Singh Shri Bal Ram Mishra Versus 1. Union of India, through Secretary, Forest, Ministry of Forest CGO Complex, New Delhi. 2. Union of Public Service Commission through its Secretary, New Delhi. 3. State of U.P. through Principal Secretary Forest Secretariat, Forest Section-1, Bapu Bhavan, Lucknow. 4. Chief Conservator of Forrest/Enquiry Officer, Bareilly Zone, Bareilly. 5. Forest Conservator Aligarh Circle, Aligarh. 6. Divisional Forest Officer/Presenting Officer, Ballia. .. . Respondents By Advocates: Shri Udai Chandani Shri K.P. Singh Shri K.C. Sinha O R D E R
Delivered by Honble Mr. Justice S.S. Tiwari, Member(J) Case called out in the revised list. Shri A.K. Singh along with Shri Balram Mishra appears for the applicant. Shri K.K. Pandey appears for respondent No.1. Shri K.P. Singh appears for respondent Nos. 3 to 6 and Shri Sunil appears for Respondent No.2.
2. Heard learned counsel for the applicant. During the hearing of the case, learned counsel for the applicant expressed his desire to withdraw the case at this sage. Accordingly, the O.A. is dismissed as withdrawn. No costs.
(Ms. B. Bhamathi) (Justice S.S. Tiwari)
Member-A Member-J
Sushil
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