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Allahabad High Court

State Of U.P. vs Ram Kumasr Harijan And Others on 6 February, 2023

Author: Samit Gopal

Bench: Samit Gopal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 187 of 2000
 

 
Appellant :- State of U.P.
 
Respondent :- Ram Kumar Harijan And Others
 
Counsel for Appellant :- Rajendra Prasad Dubey
 

 
Hon'ble Samit Gopal,J.
 

List revised.

Heard Sri Sanjay Kumar Singh, learned counsel for the State-appellant and Sri Anil Kumar Mishra, learned counsel for the opposite party no.1 and 2.

This appeal is reported to be delayed by 88 days.

No delay condonation application has been filed. The appeal has been filed in the year 2000 and 23 years have passed since then. As such the appeal is reported to be defective. It appears that the State is not serious to pursue the matter.

In view of the same, let the matter be consigned to records.

Order Date :- 6.2.2023 M. ARIF (Samit Gopal, J.)