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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(5) in The Oil Mines Regulations, 2017

(5)The manager of the mine shall provide portable gas detectors for hydrocarbons and hydrogen sulphide gas, if present, at the installation to ascertain the presence of gases before issuing work permit and for use in areas not covered by fixed gas detection system.