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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(ii) in The Rajasthan Soil and Water Conservation Rules, 1966

(ii)The details of the draft plan shall be displayed in the following manner during office hours on working days for a period of 30 days from the date of publication of the public notice.